Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 678] [Entire Act] State of Telangana - Subsection Section 678(4) in Greater Hyderabad Municipal Corporation Act, 1955 (4)The provisions of sections 149 to 168 shall as far as may be, apply to any loan raised in pursuance of this section.
