Section 6 in The U.P. Teacher Education (Lecturers Cadre) Service Rules, 2010
6. Reservation.
- Reservation for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories shall he in accordance with the Act and the Uttar Pradesh Public Sendees (Reservation for Physically Handicapped, Dependents of freedom Fighters and Ex-Sendcemen) Act, 1993, as amended from time to time and the orders of the Government in force at the time of the recruitment.
