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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(1) in Andhra Pradesh Universities Act, 1991

(1)Save as otherwise provided, the Executive Council, the Finance Committee and the Academic Senate shall be reconstituted at or about the same time every three years and the members of these authorities shall except in the case of ex-officio members hold office as members thereof upto the date of next reconstitution:Provided that no person other than ex-officio member, professor, Heads of Departments other than Professors, Deans/Chairman of Faculties and Principals shall be a member of Executive Council or the Academic Senate for more than two terms consecutively.