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Rajasthan High Court - Jodhpur

Madhu Kumari Khatik vs All India Institute Of Medical Sciences ... on 6 July, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 5070/2020 Madhu Kumari Khatik

----Petitioner Versus All India Institute Of Medical Sciences (Aiims)

----Respondent For Petitioner(s) : Mr. Binja Ram For Respondent(s) :

JUSTICE DINESH MEHTA Order 06/07/2020 Issue notice, returnable within four weeks. Mr. Sanjeet Putohit, Additional Solicitor General, who is appearing in connected matter, is directed to accept notice.
Connect with SBCWP No.4538/2020.
(DINESH MEHTA),J 50-skm/-
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