Rajasthan High Court - Jodhpur
Madhu Kumari Khatik vs All India Institute Of Medical Sciences ... on 6 July, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 5070/2020 Madhu Kumari Khatik
----Petitioner Versus All India Institute Of Medical Sciences (Aiims)
----Respondent For Petitioner(s) : Mr. Binja Ram For Respondent(s) :
JUSTICE DINESH MEHTA Order 06/07/2020 Issue notice, returnable within four weeks. Mr. Sanjeet Putohit, Additional Solicitor General, who is appearing in connected matter, is directed to accept notice.
Connect with SBCWP No.4538/2020.
(DINESH MEHTA),J 50-skm/-
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