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[Section 17D]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 17D(1) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967
| (i) | the Commissioner of the revenue division in which concernedarea is situate | Chairman |
| (ii) | the Collector of the concerned district | Member |
| (iii) | the Joint Director of Agriculture within whose jurisdictionconcerned area is situate | Member |
| (iv) | member or members of the Legislative Assembly returned fromthe concerned area in the State Legislative Assembly | Members |
| (v) | two cultivators owning land in the concerned area nominated bythe Collector | Members |