Section 2(xxii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014
(xxii)"Market charges" includes on account of or in respect of commission, brokerage, weighing, measuring, loading, unloading, or carrying, cleaning, drying, sieving, stitching, stacking, hiring, gunny bags, stamping, bagging, storing, warehousing, grading, surveying, transporting and processing.
