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[Cites 0, Cited by 0] [Section 149] [Entire Act]

Union of India - Subsection

Section 149(i) in Finance Act, 2015

(i)in sub-section (5), for the words, brackets and figures "under sub-section (5) or sub-section (7) of section 8", the words, brackets, figures and letters "or release under sub-section (5) or sub-section (6) or sub-section (7) of section 8 or section 58B or sub-section (2A) of section 60" shall be substituted;