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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Tamilnadu - Subsection

Section 75(2)(ii) in The Tamil Nadu Co-Operative Societies Act, 1983

(ii)compensation which shall be equivalent to fifteen days' salary of such employee (including allowances) for every completed year of continuous service or any part thereof in excess of six months, whichever is higher.