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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Bengal Presidency - Subsection

Section 47(e) in Police Regulations, Bengal , 1943

(e)The Superintendent, or, subject to regulation 41(c)(iii), an Additional Superintendent, shall make a thorough inspection at least once a year of every office, police-station or subsidiary post in the district.