Supreme Court - Daily Orders
Board Of Control For Cricket vs Cricket Aasociation Of Bihar . on 11 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
CA 4235/2014
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ITEM NO.11 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 91439/2018 in Civil Appeal No. 4235/2014
BOARD OF CONTROL FOR CRICKET & ORS. Appellants
VERSUS
CRICKET AASOCIATION OF BIHAR & ORS. Respondents
Date : 11-07-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
A.C. Mr. Ankur Kashyap, Adv.
Mr. Vivek Raja, Adv.
For Appellants
Mr. Parag Tripathi, Sr. Adv.
Mr. Chander Uday Singh, Sr. Adv.
Mrs. Gauri Rasgotra, Adv.
Mr. Indranil Deshmukh, Adv.
Mr. Adarsh Saxena, Adv.
Mr. Raunak Dhillon, Adv.
Mr. Vikash Kumar Jha, Adv.
Ms. Nikitha Shenoy, Adv.
Mr. Amjid Maqbool, Adv.
Mr. Kunal Bahri, Adv.
M/s. Cyril Amarchand Mangaldas, AOR
Mr. K. K. Mohan, AOR
Mr. Senthil Jagadeesan, AOR
Mr. Nirnimesh Dube, AOR
Mr. Abhishek Singh, AOR
For Respondents/
Applicants
Signature Not Verified Mr. Ranjit Kumar, Sr. Adv.
Digitally signed by
DEEPAK GUGLANI
Date: 2018.07.11
Mr. Amol Chitale, Adv.
15:06:07 IST
Reason: Mr. Nirnimesh Dube, AOR
Ms. Madhavi Divan, Adv.
Mr. Tushar Mehta, ASG
CA 4235/2014
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Mr. R. Balasubramanian, Adv.
Mr. A.K. Sharma, Adv.
Mr. Vikas Mehta, Adv.
Mr. Vasanth, Adv.
Mr. Azim H. Laskar, Adv.
Mr. Sachin Das, Adv.
Mr. A.V. Manavalan, Adv.
Mr. Chandra Bhushan Prasad, AOR
Mr. Balaji Srinivasan, AOR
Ms. Garima Jain, Adv.
Ms. Pratiksha Mishra, Adv.
Ms. Pallavi Sengupta, Adv.
Mr. Abhishek Bharti, Adv.
Mr. S. Hariharan, Adv.
Mr. Pai Amit, AOR
Ms. Pankhuri Bhardwaj, Adv.
Mr. Nitesh Ranjan, Adv.
Mr. Pai Amit, Adv.
Mr. Anish R. Shah, AOR
Ms. Pankhuri Bhardwaj, Adv.
Mr. Rahat Bansal, Adv.
Ms. Rashmi Singh, AOR
Mr. Venkita Subramoniam T.R., AOR
Ms. Manju Sharma, AOR
Mr. Gaurav Sharma, AOR
Mr. A.S. Bhasme, AOR
Mr. E.C. Agrawala, AOR
Mr. Raghavendra S. Srivatsa, AOR
Mr. Shree Pal Singh, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Praveen Swarup, AOR
Ms. Liz Mathew, AOR
Mr. Anshuman Ashok, AOR
Ms. Kamakshi S. Mehlwal, AOR
Mr. V.K. Biju, AOR
Mrs. Pragya Baghel, AOR
Mr. Snehasish Mukherjee, AOR
Mr. K.K. Mohan, AOR
CA 4235/2014
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Mr. Rajiv Nanda, AOR
Mr. Sarvesh Singh, AOR
Mr. Chirag M. Shroff, AOR
Mr. Gagan Gupta, AOR
Ms. Sonia Mathur, AOR
Mr. Ritesh Kumar Chowdhary, AOR
Mr. R. Chandrachud, AOR
Mrs. Bina Gupta, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Santosh Mishra, AOR
Mr. Santosh Kumar - I, AOR
UPON hearing the counsel the Court made the following
O R D E R
In this application, the Tamil Nadu Cricket Association has prayed for allowing the applicant Association to conduct the Tamil Nadu Premier League, as scheduled from 11.7.2018 to 12.8.2018.
Having heard Mr. Ranjit Kumar, learned senior counsel alongwith Ms. Madhavi Divan, learned counsel appearing for the applicant and Mr. Parag Tripathi and Mr. Chander Uday Singh, learned senior counsel for the Committee of Administrators (CoA), it is directed that the Tamil Nadu Premier League can continue with the players, who are registered with the Tamil Nadu Cricket Association. The advisory given by the Committee of Administrators (CoA) vide an email dated 5.7.2018 (Annexure A-7 to the application) shall be scrupulously followed by the Association. Mr. Parag Tripathi, learned senior counsel states that subject to the above compliance, the Committee of Administrators (CoA) grants its permission for the tournament.
If outside players are there, they shall be allowed to play, subject to the above permission CA 4235/2014 4 granted by the Committee of Administrators (CoA).
With the aforesaid directions, I.A. No. 91439/2018 stands disposed of.
(Deepak Guglani) (H.S. Parasher)
Court Master Assistant Registrar