Bombay High Court
Jayant Kumar Ghosh Outdoor Catering ... vs Indian Railways Catering And Tourism ... on 6 July, 2023
Author: Nitin Jamdar
Bench: Nitin Jamdar
1 13-WP 4639-22@ other matters.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.4639 OF 2022
R. & K. Associates ... Petitioner
V/s.
Indian Railways Catering and Tourism
Corporation Limited & Ors. ... Respondents
WITH
WRIT PETITION NO.9962 OF 2022
WITH
INTERIM APPLICATION NO.20078 OF 2022
IN
WRIT PETITION NO.9962 OF 2022
WITH
WRIT PETITION NO.6846 OF 2023
Mr. Indraprakash Tripathi i/by C. K. Tripathi for the Petitioners.
Mr. Amit Sale i/by Consulta Juris for Respondent No.1.
Mr. Mandar Limaye a/w Mr. D. P. Singh, Mr. Chaitnya Chavan for
Respondent Nos.2 to 4.
Mr. Subodh Desai a/w Mr. Kartik Garg for Respondent No.5.
CORAM : NITIN JAMDAR, ACJ. AND
ARIF S. DOCTOR, J.
DATED : 06 JULY 2023.
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2 13-WP 4639-22@ other matters.doc
P.C. :
At the request of learned Counsel for the parties, stand over to 17 July 2023.
2. Ad-interim order granted earlier to continue till the next date.
(ARIF S. DOCTOR, J.) (ACTING CHIEF JUSTICE)
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