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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Sikkim - Subsection

Section 70(1) in The Sikkim Police Act, 2008

(1)The Station House Officer shall visit every village under his jurisdiction, as per the minimum frequency prescribed by the Superintendent of Police through a general or special order, and shall interact with as many local residents as possible so as to assess the level of public satisfaction with the police.