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State of Madhya Pradesh - Section

Section 6 in The M.P. Borstal Rules, 1960

6. Punishment, reduction and dismissal of Inmate Officers.

- The punishment, reduction and dismissal of Inmate Officers shall be governed by the rules as laid down in Part II of Chapter XVII of the Central Provinces and Berar Jail Manual, Volume I, except in so far as they are inconsistent with the Madhya Pradesh Borstal Act, 1928.