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Gujarat High Court

M vs State on 9 May, 2012

Author: Anant S. Dave

Bench: Anant S. Dave

  
 Gujarat High Court Case Information System 
    
  
    

 
 
    	      
         
	    
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CR.MA/3057/2012	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

CRIMINAL
MISC.APPLICATION No. 3057 of 2012
 

 
 
=========================================================

 

M
G RAMADOSS - Applicant(s)
 

Versus
 

STATE
OF GUJARAT & 1 - Respondent(s)
 

=========================================================
 
Appearance
: 
MR
UMANG K CHOKSI for
Applicant
 

Mr.
J.K. Shah, APP, for respondent
: 1, 
None for Respondent(s) :
2, 
=========================================================


 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE ANANT S. DAVE
		
	

 

 
 


 

Date
: 09/05/2012 

 

 
 
ORAL
ORDER 

Issue notice returnable on 3.7.2012.

Learned APP waives service on behalf of the State.

Direct service is permitted qua the private respondent.

(ANANT S. DAVE, J.) (swamy)     Top