Delhi High Court - Orders
Jyoti Sindhu And Anr vs Union Of India And Anr on 11 September, 2020
Author: Prateek Jalan
Bench: Chief Justice, Prateek Jalan
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13155/2019
JYOTI SINDHU AND ANR. ..... Petitioners
Through: Mr. Vinay Shukla, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Awadhesh Kumar Singh,
Advocate for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 11.09.2020 The proceedings in the matter have been conducted through video conferencing.
CM APPL. 22317/2020 (early hearing) in W.P.(C) 13155/2019 This application has been preferred for early hearing of the stay application being CM Appl.53560/2019 as well as the writ petition.
The petition being already listed on 01.10.2020, list this application on 01.10.2020 alongwith the writ petition.
CHIEF JUSTICE PRATEEK JALAN, J SEPTEMBER 11, 2020 ns Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:12.09.2020 17:22:35