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Delhi High Court - Orders

Jyoti Sindhu And Anr vs Union Of India And Anr on 11 September, 2020

Author: Prateek Jalan

Bench: Chief Justice, Prateek Jalan

                             $~5
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +     W.P.(C) 13155/2019
                                   JYOTI SINDHU AND ANR.                                ..... Petitioners
                                                 Through:          Mr. Vinay Shukla, Advocate.

                                                                versus

                                   UNION OF INDIA AND ANR.                   ..... Respondents
                                                  Through: Mr. Awadhesh Kumar Singh,
                                                           Advocate for UOI.
                                   CORAM:
                                   HON'BLE THE CHIEF JUSTICE
                                   HON'BLE MR. JUSTICE PRATEEK JALAN
                                            ORDER

% 11.09.2020 The proceedings in the matter have been conducted through video conferencing.

CM APPL. 22317/2020 (early hearing) in W.P.(C) 13155/2019 This application has been preferred for early hearing of the stay application being CM Appl.53560/2019 as well as the writ petition.

The petition being already listed on 01.10.2020, list this application on 01.10.2020 alongwith the writ petition.

CHIEF JUSTICE PRATEEK JALAN, J SEPTEMBER 11, 2020 ns Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:12.09.2020 17:22:35