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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(ii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(ii)provide the necessary facilities for the marketing of agricultural produce within the market yard and outside the market yards and within the sub-market yards and outside the sub-market yards in the market area;