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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(n) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(n)Stray animal should be restricted from roaming in and around the waste disposal site & secondary storage bins or any public place in the town.