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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sushma Devi vs . Joginder Singh & Ors. on 4 July, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Sushma Devi vs. Joginder Singh & Ors.

CMPMO No. 258 of 2022 .

04.07.2022 Present: Mr. Maan Singh, Proxy Counsel, for the petitioner.

CMPMO No. 258 of 2022 & CMP No.8536 of 2022 Notice be issued to the respondents, returnable for 14.07.2022, on taking steps within a period of one week.

                           r          to             (Sandeep Sharma)
                                                        Judge

             4th July, 2022
              (reena)








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