Himachal Pradesh High Court
Sushma Devi vs . Joginder Singh & Ors. on 4 July, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Sushma Devi vs. Joginder Singh & Ors.
CMPMO No. 258 of 2022 .
04.07.2022 Present: Mr. Maan Singh, Proxy Counsel, for the petitioner.
CMPMO No. 258 of 2022 & CMP No.8536 of 2022 Notice be issued to the respondents, returnable for 14.07.2022, on taking steps within a period of one week.
r to (Sandeep Sharma)
Judge
4th July, 2022
(reena)
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