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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(3) in The M.P. Boilers Rules, 1969

(3)Qualifications of an Inspector of Boilers. - No person shall be appointed to the post of an Inspector of Boilers unless he has obtained a degree in Mechanical Engineering of a recognised University or any qualification declared by the Union or State Public Service Commission as equivalent thereof and has received training as a practical engineer in the design, construction, operation or maintenance of boilers for not less than two years.