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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Puducherry - Subsection

Section 3(2) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(2)The textile undertaking which stands vested in the Government by virtue of sub-section (1) shall, immediately after it has so vested, stand transferred to, and vest in the Corporation.