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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(i) in The Tamil Nadu Electricity Supply Code, 2004

(i)'Engineer' means an engineer, by whatever name dignated, employed by the Licensee possessing such qualification as are approved by the Commission and is in charge o the local area of supply and includes any other person duly authorized by him or his superiors, to exercise any power of an engineer under this code;s]]