Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Neeraj Kumar Pandey on 16 May, 2023
Author: M.M. Sundresh
Bench: M.M. Sundresh
SLP(C) Diary No. 18516/2019 etc.
ITEM NOS.29+57 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 18516/2019
(Arising out of impugned final judgment and order dated 25-03-2019
in CMRA No. 5/2018 and 12-04-2018 in SAN No. 648/2017 passed by the
High Court Of Judicature At Allahabad)
STATE OF UTTAR PRADESH Petitioner(s)
VERSUS
NEERAJ KUMAR PANDEY & ORS. Respondent(s)
(IA No. 63156/2022 - APPLICATION FOR TAGGING/DETAGGING, IA No.
60738/2022 - APPLICATION FOR TAGGING/DETAGGING, IA No. 45246/2021 -
APPROPRIATE ORDERS/DIRECTIONS, IA No. 105891/2019 - CONDONATION OF
DELAY IN FILING, IA No. 105893/2019 - CONDONATION OF DELAY IN
REFILING/CURING THE DEFECTS, IA No. 44631/2021 - EARLY HEARING
APPLICATION,,IA No. 130524/2021 - EXEMPTION FROM FILING
AFFIDAVIT,IA No. 63407/2022 - EXEMPTION FROM FILING O.T.,IA No.
105896/2019 - EXEMPTION FROM FILING O.T., IA No. 25784/2020 -
EXEMPTION FROM FILING O.T., IA No. 93851/2022 - EXEMPTION FROM
FILING O.T., IA No. 16103/2020 - EXEMPTION FROM FILING O.T., IA No.
145765/2019 - INTERVENTION APPLICATION, IA No. 194069/2019 –
INTERVENTION APPLICATION, IA No. 152690/2019 – INTERVENTION/
IMPLEADMENT, IA No. 169532/2019 – INTERVENTION/IMPLEADMENT, IA No.
13627/2020 – INTERVENTION/IMPLEADMENT, IA No. 130518/2021 –
INTERVENTION/IMPLEADMENT, IA No. 87348/2022 – INTERVENTION/
IMPLEADMENT, IA No. 169015/2019 – INTERVENTION/IMPLEADMENT, IA No.
10495/2020 – INTERVENTION/IMPLEADMENT, IA No. 144586/2019 –
INTERVENTION/IMPLEADMENT, IA No. 168343/2019 – INTERVENTION/
IMPLEADMENT, IA No. 7622/2020 – INTERVENTION/IMPLEADMENT, IA No.
63405/2022 – INTERVENTION/IMPLEADMENT, IA No. 162310/2022 –
INTERVENTION/IMPLEADMENT, IA No. 155788/2019 – INTERVENTION/
IMPLEADMENT, IA No. 1030/2020 – INTERVENTION/IMPLEADMENT, IA No.
105728/2022 – INTERVENTION/IMPLEADMENT, IA No. 154936/2019 –
INTERVENTION/IMPLEADMENT, IA No. 198778/2019 – INTERVENTION/
IMPLEADMENT, IA No. 154183/2019 – INTERVENTION/IMPLEADMENT, IA No.
196246/2019 – INTERVENTION/IMPLEADMENT, IA No. 25783/2020 –
INTERVENTION/IMPLEADMENT, IA No. 59337/2022 – INTERVENTION/
IMPLEADMENT, IA No. 102995/2022 – INTERVENTION/IMPLEADMENT, IA No.
153235/2019 – INTERVENTION/IMPLEADMENT, IA No. 195481/2019 –
Signature Not Verified
INTERVENTION/IMPLEADMENT,
Digitally signed by
SWETA BALODI
Date: 2023.05.18
IA No. 25638/2020 – INTERVENTION/
IMPLEADMENT, IA No. 164386/2021 – INTERVENTION/IMPLEADMENT, IA No.
19:19:10 IST
Reason:
152913/2019 – INTERVENTION/IMPLEADMENT, IA No. 91064/2022 –
INTERVENTION/IMPLEADMENT and IA No. 26197/2020 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) Diary No. 18516/2019 etc.
WITH
W.P.(C) No. 442/2020 (X)
(FOR ADMISSION and IA No.45719/2020-EXEMPTION FROM FILING O.T.)
W.P.(C) No. 604/2022 (X)
(FOR ADMISSION, IA No. 109759/2022 - EXEMPTION FROM FILING O.T. and
IA No. 109760/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)
W.P.(C) No. 1357/2019 (X)
(FOR ADMISSION and IA No.173587/2019-EXEMPTION FROM FILING O.T.)
W.P.(C) No. 304/2020 (X)
(IA No. 164916/2021 - APPLICATION FOR PERMISSION, IA No.
164781/2021 - APPLICATION FOR PERMISSION, IA No. 62914/2022 -
APPLICATION FOR TAGGING/DETAGGING, IA No. 106064/2022 - DISCHARGE
OF ADVOCATE ON RECORD, IA No. 10709/2023 - DISCHARGE OF ADVOCATE ON
RECORD, IA No. 25755/2020 - EX-PARTE AD-INTERIM RELIEF, IA No.
25754/2020 - EXEMPTION FROM FILING O.T. and IA No. 107710/2022 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 441/2020 (X)
(IA No. 45424/2020 - EX-PARTE AD-INTERIM RELIEF and IA No.
45423/2020 - EXEMPTION FROM FILING O.T.)
W.P.(C) No. 435/2020 (X)
(IA No. 44854/2020 - EXEMPTION FROM FILING O.T.)
W.P.(C) No. 1037/2020 (X)
(IA No. 65421/2022 - APPLICATION FOR TAGGING/DETAGGING, IA No.
90000/2020 - EXEMPTION FROM FILING AFFIDAVIT and IA No. 131154/2021
- INTERVENTION/IMPLEADMENT)
W.P.(C) No. 670/2020 (X)
(IA No. 61749/2020 - EXEMPTION FROM FILING AFFIDAVIT)
W.P.(C) No. 1043/2020 (X)
(IA No. 90290/2020 - EXEMPTION FROM FILING AFFIDAVIT)
W.P.(C) No. 29/2021 (X)
(FOR ADMISSION and IA No.3497/2021-EXEMPTION FROM FILING O.T. and
IA No.3498/2021-EXEMPTION FROM FILING AFFIDAVIT)
W.P.(C) No. 1117/2021 (X)
(IA No. 129570/2021 - EXEMPTION FROM FILING AFFIDAVIT and IA No.
129573/2021 - EXEMPTION FROM FILING O.T.)
W.P.(C) No. 926/2022 (X)
(FOR ADMISSION and IA No.156898/2022-EXEMPTION FROM FILING O.T. and
IA No.156897/2022-PERMISSION TO FILE LENGTHY LIST OF DATES)
W.P.(C) No. 569/2023 (X)
Date : 16-05-2023 These matters were called on for hearing today.
SLP(C) Diary No. 18516/2019 etc.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s)
Mr. Sibo Sankar Mishra, AOR
Mr. Niranjan Sahu, Adv.
Mrs. Prabhati Nayak, Adv.
Mr. Debabrata Dash, Adv.
Ms. Apoorva Sharma, Adv.
Mr. Sandeep Jindal, AOR
Mr. Pradeep Kumar Dwivedi, Adv.
Mr. Sandeep Kumar Dwivedi, Adv.
Mr. Sanjay Rastogi, AOR
Mr. R.K. Singh, Adv.
Mrs. Neeraj Singh, Adv.
Mr. Tom Joseph, AOR
Mr. Kumar Gaurav, Adv.
Mr. Linto K.B., Adv.
Ms. Arya Krishnan, Adv.
Mr. Ajay Chaudhary, Adv.
Mr. Satish Pandey, AOR
Mr. Pushkar Sharma, Adv.
Mr. Abdul Qadir, Adv.
Mr. Gulfeshan Javed, Adv.
Mr. Akbar Ali, Adv.
Mr. Shah Syed Samadur Rahman, Adv.
Mr. Rohit Singh, AOR
Mr. Piyush Dwivedi, AOR
Mr. R.K. Singh, Adv.
Dr. Abhinav Sharma, Adv.
Mrs. Neeraj Singh, Adv.
Mr. Kumar Gaurav, Adv.
Mr. Ajay Chaudhary, Adv.
Mr. Praveen Pathak, Adv.
Mr. Parminder Singh Bhullar, AOR
Mr. Vivek Jain, AOR
Ms. Aishwarya Bhati, A.S.G.
Mr. Harish Pandey, AOR
Ms. Vibha Datta Makhija, Sr. Adv.
Mr. Susheel Tomar, Adv.
Mr. Nikhil Jain, AOR
SLP(C) Diary No. 18516/2019 etc.
Mr. Prashant Pathak, Adv.
Ms. Tanya, Adv.
Mr. Rajat Aren, Adv.
Ms. Aakanksha, Adv.
Ms. Indu Uttara, Adv.
Ms. Udita Singh, AOR
For Respondent(s)/
Applicant(s) Mr. Dhananjai Jain, AOR
Ms. Charu Ambwani, AOR
Mr. Prashant Shukla, Adv.
Mr. Suyash Srivastava, Adv.
Mr. Giridhar Upadhayay, Adv.
Ms. Sumita Banu, Adv.
Mr. Satyajeet Kumar, AOR
Mr. Harish Pandey, AOR
Mr. P.S. Patwalia, Sr. Adv.
Mr. R.K. Singh, Adv.
Mrs. Neeraj Singh, Adv.
Mr. Tom Joseph, AOR
Mr. Kumar Gaurav, Adv.
Mr. Ajay Chaudhary, Adv.
Mr. Aman Rastogi, Adv.
Ms. Puja Sharma, Adv.
Mr. Abhinav Sharma, Adv.
Mr. Praveen Pathak, Adv.
Mr. Nidesh Gupta, Sr. Adv.
Mr. R.K. Singh, Adv.
Dr. Abhinav Sharma, Adv.
Mrs. Neeraj Singh, Adv.
Mr. Kumar Gaurav, Adv.
Mr. Ajay Choudhary, Adv.
Mr. Aman Rastogi, Adv.
Mr. Sanjay Rastogi, AOR
Ms. Puja Sharma, Adv.
Mr. Praveen Pathak, Adv.
Mr. Rakesh Mishra, AOR
Mr. Alok Kumar Pandey, Adv.
Mr. Shiv Ram Pandey, Adv.
Ms. Sandhya Pandey, Adv.
Mr. Dharm Narain Dubey, Adv.
Mr. Tejaswi Kumar Pradhan, AOR
Mr. Abbula Kalam, Adv.
Mr. Pushkar Sharma, Adv.
SLP(C) Diary No. 18516/2019 etc.
Ms. Shaziya, Adv.
Mr. Neeraj Gupta, Adv.
Mr. Fuzail Ahmad Ayyubi, AOR
Dr. Vinod Kumar Tewari, AOR
Mr. Robin Khokhar, AOR
Mr. Akshat Srivastava, AOR
Mr. Sandeep Jindal, AOR
Mr. Pradeep Kumar Dwivedi, Adv.
Mr. Sandeep Kumar Dwivedi, Adv.
Ms. Parul Shukla, AOR
Ms. Shreya Bhojnagarwala, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Shailendra Kumar Mishra, Adv.
Mr. Vaibhav Manu Srivastava, AOR
Mr. Mahesh Srivastava, Adv.
Mr. Amit Pawan, AOR
Mr. Nitin Singh, Adv.
Ms. Anzu. K. Varkey, AOR
Mr. Shailendra Kumar, Adv.
Mr. Satish Pandey, AOR
Mr. Pushkar Sharma, Adv.
Mr. Abdul Qadir, Adv.
Mr. Gulfeshan Javed, Adv.
Mr. Akbar Ali, Adv.
Mr. Lokesh Kumar Choudhary, AOR
Mr. Ajay Kumar Rai, Adv.
Mr. Ankit Goel, Adv./AOR
Mr. B. Kant Mishra, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Amit Kumar Chawla, Adv.
Mr. Ravish Kumar Goyal, Adv.
Mr. Narendra Pal Sharma, Adv.
Mr. Vijay Lakshmi, Adv.
Dr. (Mrs.) Vipin Gupta, Adv./AOR
UPON hearing the counsel the Court made the following
O R D E R
The petitioner – State of Uttar Pradesh has filed an affidavit, to which response has been filed by the opposite side. SLP(C) Diary No. 18516/2019 etc. Re-list for final hearing/disposal on a non-miscellaneous day in the month of August 2023.
(DEEPAK GUGLANI) (R.S. NARAYANAN)
AR-cum-PS COURT MASTER (NSH)