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Supreme Court - Daily Orders

The State Of Uttar Pradesh vs Neeraj Kumar Pandey on 16 May, 2023

Author: M.M. Sundresh

Bench: M.M. Sundresh

                                                                 SLP(C) Diary No. 18516/2019 etc.


     ITEM NOS.29+57                            COURT NO.5                      SECTION XI

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No. 18516/2019

     (Arising out of impugned final judgment and order dated 25-03-2019
     in CMRA No. 5/2018 and 12-04-2018 in SAN No. 648/2017 passed by the
     High Court Of Judicature At Allahabad)

     STATE OF UTTAR PRADESH                                           Petitioner(s)

                                                VERSUS

     NEERAJ KUMAR PANDEY & ORS.                                      Respondent(s)

     (IA No. 63156/2022 - APPLICATION FOR TAGGING/DETAGGING, IA No.
     60738/2022 - APPLICATION FOR TAGGING/DETAGGING, IA No. 45246/2021 -
     APPROPRIATE ORDERS/DIRECTIONS, IA No. 105891/2019 - CONDONATION OF
     DELAY IN FILING, IA No. 105893/2019 - CONDONATION OF DELAY IN
     REFILING/CURING THE DEFECTS, IA No. 44631/2021 - EARLY HEARING
     APPLICATION,,IA   No.   130524/2021   -   EXEMPTION   FROM   FILING
     AFFIDAVIT,IA No. 63407/2022 - EXEMPTION FROM FILING O.T.,IA No.
     105896/2019 - EXEMPTION FROM FILING O.T., IA No. 25784/2020 -
     EXEMPTION FROM FILING O.T., IA No. 93851/2022 - EXEMPTION FROM
     FILING O.T., IA No. 16103/2020 - EXEMPTION FROM FILING O.T., IA No.
     145765/2019 - INTERVENTION APPLICATION, IA No. 194069/2019 –
     INTERVENTION APPLICATION, IA No. 152690/2019 – INTERVENTION/
     IMPLEADMENT, IA No. 169532/2019 – INTERVENTION/IMPLEADMENT, IA No.
     13627/2020 – INTERVENTION/IMPLEADMENT, IA No. 130518/2021 –
     INTERVENTION/IMPLEADMENT,   IA  No.   87348/2022  –   INTERVENTION/
     IMPLEADMENT, IA No. 169015/2019 – INTERVENTION/IMPLEADMENT, IA No.
     10495/2020 – INTERVENTION/IMPLEADMENT, IA No. 144586/2019 –
     INTERVENTION/IMPLEADMENT, IA No. 168343/2019 – INTERVENTION/
     IMPLEADMENT, IA No. 7622/2020 – INTERVENTION/IMPLEADMENT, IA No.
     63405/2022 – INTERVENTION/IMPLEADMENT, IA No. 162310/2022 –
     INTERVENTION/IMPLEADMENT, IA No. 155788/2019 – INTERVENTION/
     IMPLEADMENT, IA No. 1030/2020 – INTERVENTION/IMPLEADMENT, IA No.
     105728/2022 – INTERVENTION/IMPLEADMENT, IA No. 154936/2019 –
     INTERVENTION/IMPLEADMENT, IA No. 198778/2019 – INTERVENTION/
     IMPLEADMENT, IA No. 154183/2019 – INTERVENTION/IMPLEADMENT, IA No.
     196246/2019 – INTERVENTION/IMPLEADMENT, IA No. 25783/2020 –
     INTERVENTION/IMPLEADMENT,   IA  No.   59337/2022  –   INTERVENTION/
     IMPLEADMENT, IA No. 102995/2022 – INTERVENTION/IMPLEADMENT, IA No.
     153235/2019 – INTERVENTION/IMPLEADMENT, IA No. 195481/2019 –
Signature Not Verified


     INTERVENTION/IMPLEADMENT,
Digitally signed by
SWETA BALODI
Date: 2023.05.18
                                 IA  No.   25638/2020  –   INTERVENTION/
     IMPLEADMENT, IA No. 164386/2021 – INTERVENTION/IMPLEADMENT, IA No.
19:19:10 IST
Reason:

     152913/2019 – INTERVENTION/IMPLEADMENT, IA No. 91064/2022 –
     INTERVENTION/IMPLEADMENT and IA No. 26197/2020 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
                                                   SLP(C) Diary No. 18516/2019 etc.

WITH
W.P.(C) No. 442/2020 (X)
(FOR ADMISSION and IA No.45719/2020-EXEMPTION FROM FILING O.T.)

W.P.(C) No. 604/2022 (X)
(FOR ADMISSION, IA No. 109759/2022 - EXEMPTION FROM FILING O.T. and
IA No. 109760/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)

W.P.(C) No. 1357/2019 (X)
(FOR ADMISSION and IA No.173587/2019-EXEMPTION FROM FILING O.T.)

W.P.(C) No. 304/2020 (X)
(IA No. 164916/2021 - APPLICATION FOR PERMISSION, IA No.
164781/2021 - APPLICATION FOR PERMISSION, IA No. 62914/2022 -
APPLICATION FOR TAGGING/DETAGGING, IA No. 106064/2022 - DISCHARGE
OF ADVOCATE ON RECORD, IA No. 10709/2023 - DISCHARGE OF ADVOCATE ON
RECORD, IA No. 25755/2020 - EX-PARTE AD-INTERIM RELIEF, IA No.
25754/2020 - EXEMPTION FROM FILING O.T. and IA No. 107710/2022 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

W.P.(C) No. 441/2020 (X)
(IA No. 45424/2020 - EX-PARTE AD-INTERIM       RELIEF          and     IA    No.
45423/2020 - EXEMPTION FROM FILING O.T.)

W.P.(C) No. 435/2020 (X)
(IA No. 44854/2020 - EXEMPTION FROM FILING O.T.)

W.P.(C) No. 1037/2020 (X)
(IA No. 65421/2022 - APPLICATION FOR TAGGING/DETAGGING, IA No.
90000/2020 - EXEMPTION FROM FILING AFFIDAVIT and IA No. 131154/2021
- INTERVENTION/IMPLEADMENT)

W.P.(C) No. 670/2020 (X)
(IA No. 61749/2020 - EXEMPTION FROM FILING AFFIDAVIT)

W.P.(C) No. 1043/2020 (X)
(IA No. 90290/2020 - EXEMPTION FROM FILING AFFIDAVIT)

W.P.(C) No. 29/2021 (X)
(FOR ADMISSION and IA No.3497/2021-EXEMPTION FROM FILING O.T. and
IA No.3498/2021-EXEMPTION FROM FILING AFFIDAVIT)

W.P.(C) No. 1117/2021 (X)
(IA No. 129570/2021 - EXEMPTION FROM FILING AFFIDAVIT and IA No.
129573/2021 - EXEMPTION FROM FILING O.T.)

W.P.(C) No. 926/2022 (X)
(FOR ADMISSION and IA No.156898/2022-EXEMPTION FROM FILING O.T. and
IA No.156897/2022-PERMISSION TO FILE LENGTHY LIST OF DATES)

W.P.(C) No. 569/2023 (X)

Date : 16-05-2023 These matters were called on for hearing today.
                                                  SLP(C) Diary No. 18516/2019 etc.


CORAM :
          HON'BLE MR. JUSTICE SANJIV KHANNA
          HON'BLE MR. JUSTICE M.M. SUNDRESH

For Petitioner(s)
                    Mr. Sibo Sankar Mishra, AOR
                    Mr. Niranjan Sahu, Adv.
                    Mrs. Prabhati Nayak, Adv.
                    Mr. Debabrata Dash, Adv.
                    Ms. Apoorva Sharma, Adv.

                    Mr. Sandeep Jindal, AOR
                    Mr. Pradeep Kumar Dwivedi, Adv.
                    Mr. Sandeep Kumar Dwivedi, Adv.

                    Mr. Sanjay Rastogi, AOR

                    Mr. R.K. Singh, Adv.
                    Mrs. Neeraj Singh, Adv.
                    Mr. Tom Joseph, AOR
                    Mr. Kumar Gaurav, Adv.
                    Mr. Linto K.B., Adv.
                    Ms. Arya Krishnan, Adv.
                    Mr. Ajay Chaudhary, Adv.

                    Mr. Satish Pandey, AOR
                    Mr. Pushkar Sharma, Adv.
                    Mr. Abdul Qadir, Adv.
                    Mr. Gulfeshan Javed, Adv.
                    Mr. Akbar Ali, Adv.
                    Mr. Shah Syed Samadur Rahman, Adv.

                    Mr. Rohit Singh, AOR

                    Mr. Piyush Dwivedi, AOR

                    Mr. R.K. Singh, Adv.
                    Dr. Abhinav Sharma, Adv.
                    Mrs. Neeraj Singh, Adv.
                    Mr. Kumar Gaurav, Adv.
                    Mr. Ajay Chaudhary, Adv.
                    Mr. Praveen Pathak, Adv.
                    Mr. Parminder Singh Bhullar, AOR

                    Mr. Vivek Jain, AOR

                    Ms. Aishwarya Bhati, A.S.G.
                    Mr. Harish Pandey, AOR

                    Ms. Vibha Datta Makhija, Sr. Adv.
                    Mr. Susheel Tomar, Adv.
                    Mr. Nikhil Jain, AOR
                                                    SLP(C) Diary No. 18516/2019 etc.

                     Mr. Prashant Pathak, Adv.
                     Ms. Tanya, Adv.

                     Mr. Rajat Aren, Adv.
                     Ms. Aakanksha, Adv.
                     Ms. Indu Uttara, Adv.
                     Ms. Udita Singh, AOR

For Respondent(s)/
Applicant(s)         Mr. Dhananjai Jain, AOR

                     Ms. Charu Ambwani, AOR

                     Mr. Prashant Shukla, Adv.
                     Mr. Suyash Srivastava, Adv.
                     Mr. Giridhar Upadhayay, Adv.
                     Ms. Sumita Banu, Adv.
                     Mr. Satyajeet Kumar, AOR

                     Mr. Harish Pandey, AOR

                     Mr. P.S. Patwalia, Sr. Adv.
                     Mr. R.K. Singh, Adv.
                     Mrs. Neeraj Singh, Adv.
                     Mr. Tom Joseph, AOR
                     Mr. Kumar Gaurav, Adv.
                     Mr. Ajay Chaudhary, Adv.
                     Mr. Aman Rastogi, Adv.
                     Ms. Puja Sharma, Adv.
                     Mr. Abhinav Sharma, Adv.
                     Mr. Praveen Pathak, Adv.

                     Mr. Nidesh Gupta, Sr. Adv.
                     Mr. R.K. Singh, Adv.
                     Dr. Abhinav Sharma, Adv.
                     Mrs. Neeraj Singh, Adv.
                     Mr. Kumar Gaurav, Adv.
                     Mr. Ajay Choudhary, Adv.
                     Mr. Aman Rastogi, Adv.
                     Mr. Sanjay Rastogi, AOR
                     Ms. Puja Sharma, Adv.
                     Mr. Praveen Pathak, Adv.

                     Mr. Rakesh Mishra, AOR
                     Mr. Alok Kumar Pandey, Adv.
                     Mr. Shiv Ram Pandey, Adv.
                     Ms. Sandhya Pandey, Adv.
                     Mr. Dharm Narain Dubey, Adv.

                     Mr. Tejaswi Kumar Pradhan, AOR

                     Mr. Abbula Kalam, Adv.
                     Mr. Pushkar Sharma, Adv.
                                                    SLP(C) Diary No. 18516/2019 etc.

                   Ms. Shaziya, Adv.
                   Mr. Neeraj Gupta, Adv.
                   Mr. Fuzail Ahmad Ayyubi, AOR

                   Dr. Vinod Kumar Tewari, AOR
                   Mr. Robin Khokhar, AOR
                   Mr. Akshat Srivastava, AOR
                   Mr. Sandeep Jindal, AOR
                   Mr. Pradeep Kumar Dwivedi, Adv.
                   Mr. Sandeep Kumar Dwivedi, Adv.

                   Ms. Parul Shukla, AOR
                   Ms. Shreya Bhojnagarwala, Adv.

                   Mr. Rameshwar Prasad Goyal, AOR
                   Mr. Shailendra Kumar Mishra, Adv.

                   Mr. Vaibhav Manu Srivastava, AOR
                   Mr. Mahesh Srivastava, Adv.

                   Mr. Amit Pawan, AOR

                   Mr. Nitin Singh, Adv.
                   Ms. Anzu. K. Varkey, AOR
                   Mr. Shailendra Kumar, Adv.

                   Mr. Satish Pandey, AOR
                   Mr. Pushkar Sharma, Adv.
                   Mr. Abdul Qadir, Adv.
                   Mr. Gulfeshan Javed, Adv.
                   Mr. Akbar Ali, Adv.

                   Mr. Lokesh Kumar Choudhary, AOR
                   Mr. Ajay Kumar Rai, Adv.

                   Mr. Ankit Goel, Adv./AOR

                   Mr. B. Kant Mishra, Adv.
                   Mr. Hitesh Kumar Sharma, Adv.
                   Mr. Akhileshwar Jha, Adv.
                   Mr. Amit Kumar Chawla, Adv.
                   Mr. Ravish Kumar Goyal, Adv.
                   Mr. Narendra Pal Sharma, Adv.
                   Mr. Vijay Lakshmi, Adv.
                   Dr. (Mrs.) Vipin Gupta, Adv./AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

The petitioner – State of Uttar Pradesh has filed an affidavit, to which response has been filed by the opposite side. SLP(C) Diary No. 18516/2019 etc. Re-list for final hearing/disposal on a non-miscellaneous day in the month of August 2023.



(DEEPAK GUGLANI)                              (R.S. NARAYANAN)
    AR-cum-PS                                COURT MASTER (NSH)