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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(6)(i) in Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973

(i)lease out any land vesting in them under this Act for such purposes and on terms and conditions as may be specified by them; or