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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Punjab - Subsection

Section 140(f) in The Punjab Panchayati Raj Act, 1994

(f)charges and expenses incurred outside the Panchayat Samiti area when such application of funds is in the opinion of the Panchayat Samiti for the benefit of that area;