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[Cites 0, Cited by 0] [Section 213A(9)] [Section 213A] [Entire Act]

State of West Bengal - Subsection

Section 213A(9)(b) in The West Bengal Panchayat Act, 1973

(b)whether the member or members against whom such petition is filed, exercised the voting right, in a meeting of the Panchayat contrary to such manner of voting.