Chattisgarh High Court
Parmeet Singh vs Union Of India on 26 November, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WP(PIL) No. 102 of 2021
Parmeet Singh -Versus- Union of India & others
26/11/2021
None for the petitioner.
Mr. Vivek Chopda, Advocate along with Mr. Vinod K. Deshmukh,
Advocate for the respondents No. 2 to 6.
Counsel for the respondents No. 2 to 6 prays for 3 weeks further time to file reply to the petition.
Learned counsel for the respondents No. 2 to 6 submits that as directed the relevant records have been retained by the counsel.
As prayed for by the counsel for the respondents No. 2 to 6, let this matter be now listed for hearing immediately after 3 weeks.
Sd/- Sd/-
(P. Sam Koshy) (Arvind Singh Chandel)
Judge Judge
Ved