Section 7(1)(ii) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

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State of Rajasthan - Subsection

Section 7(1)(ii) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(ii)post upto Pay Band PB-2 Grade Pay No. 11 (Rs.3600/-) to be filled in by direct recruitment by appointing on compassionate ground, one of the dependents of a member of Armed Forces/Para Military Forces belonging to the State, who dies on or after 1.4.99 in any defence operations including counter-insurgency operations and operations against, terrorists,

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State of Rajasthan - Subsection

Section 7(1)(ii) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017