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Karnataka High Court

K Jayadevappa vs State Of Karnataka Rep By Its Secretary on 11 September, 2008

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

at THE man COURT or KARNATAKA, 

DATED THIS THE 11TH DAY OF SEPTEMBER Qzipfzs   

"BEFORE:  

THE) HONBLE MR. JUSTICE .>IA1'{gf§;I:fi;§_VIA§41I(ZI}3?i'g«"v',_.1'\.I'RE1Z5£§Y  " 

wmr PEFITION NO. 49359 052004.. 
B T BEN . V  

K JAYADEVAPPA
S/O. KO'I'TURAP?A  

AGED ABOUT 6'1"Y_E.ARS _ _  
R/AT PLQT N€::.5:'f%_'  i  _ 
AssEssMEN*r»v§10:;V9:54'v      .

LAKsH'M%i'?U:éi;iVf.ARéi$§Im&2§: TQ  'y
mgr::HAs€.AN-I.-«.__'- _   ' -

 PETITIONER

(BY Sm. M B. NARQUI§~§§ &7s0NAvAKxuN3, ADV)

    ..... 

if' " E':"vTATE-.fiF_KARNA'I'A§{A '2\r;?:;;?'~...VB'YjI?1%s SECRETARY TO THE 4 I33EP--fi;RT'Eu4EN'¥' OF URBAN DEVELOPMENT v:r;>~:--IA.':x:AsotJDHA, BANGALORE. '"I*:~:_?, DIRECTOR OF MUNICEPAL AA ADMINISTRATION, * _ H A-'VISWESWARAYYA TOWER' BANGALORE -~ 1.

T "'37 THE TOWN MUNICIPAL CGUNCIL ARASIKERE, RERBY' ITS CHIEF OFFICER, ARASIKERE 3?

6. Learned counsel for '(ha 4&1 respondent contqnds that in order to put a quiems to the dispute, respondent is wiiiing to d€:p0Sii Rs.S7,932/-, . months' time.

7. Having regard tax' ..__the a:§:1c.l circmmstances and more appmfifiafely, 'ijighviig of the authoritative pI'O1101l}J.CfiVI'_"[C'l'.éI;}.§i cf 331531911 Beficifi of this C3ouI1:, aver disposal by jviiia ilnmcrvable pmperty: bCI'0Ii§1;f3.'g .tg5:'the«fi:¥;15Vx;icipality, ends 0f}us¥:ice would be met, fhe' '45*"Lj..A':%::fSp(:%ixd¥:;ut is directad ti} deposit Rs.S7;_~33.'2_/ --(I€11p t;es'."'Fii;fj; «zéeven Thousand Nine hundred . &_<:>1:11y)« ta ensure that two half §I)<)I'ti{)I1S of the very same vaiuafion, although the aflofifiéntvaf half portion in favour of the 4"" respondent is con*§ra:3_f3~to rule of law.

V «$11 the result, this petition is disposed off, in the terms pcrzzzitting the 4"' respondent to ciaposit "'«.VVVVFé's;'.57,932/~, within a period 0f thxee months, from today, failing which the Municipal Ccuncil is at liberty & V' the said sum as an aztraaxs sf land I'£~:ve.:Im:3, Sri. R Devdas, learned AGA is of appearance on behalf of R} «Sr. V'fo;1r vg£:ej:zé§._:

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