Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Tamilnadu - Subsection Section 54(1) in The Tamil Nadu Co-Operative Societies Act, 1983 (1)An apex society which is provided with moneys by the Government under section 53 shall, with such moneys, establish a fund to be called the Principal State Partnership Fund".
