Bombay High Court
K T Patil College Of B Sc Computer Science ... vs The State Of Maharashtra And Others on 21 December, 2018
Bench: S.S. Shinde, A.M. Dhavale
wp14302.18.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.14302 OF 2018
K.T. Patil College of Bsc Computer
Science, Siddharth Nagar, Osmanabad
...PETITIONER
VERSUS
The State of Maharashtra
and others.
...RESPONDENTS
...
Mr.Vikas S. Undre Advocate for Petitioner.
Mrs.Geeta L. Deshpande A.G.P. for Resp. No.1
...
CORAM: S.S. SHINDE AND
A.M. DHAVALE, JJ.
DATE : 21ST DECEMBER, 2018
ORDER :
1. Not on Board. Taken on Board.
2. Heard. Issue notice to the Respondents, returnable on 8th January, 2019. Learned A.G.P. ::: Uploaded on - 22/12/2018 ::: Downloaded on - 25/12/2018 23:23:12 ::: wp14302.18.odt 2 waives service of notice for Respondent No.1.
3. In addition to usual mode of service, the Petitioner to serve Respondent Nos.2 to 4 by alternate mode of service such as Fax/E-
mail/Courier and file affidavit of service with status report, before next date of hearing.
[A.M. DHAVALE, J.] [S.S. SHINDE, J.] asb/DEC18 ::: Uploaded on - 22/12/2018 ::: Downloaded on - 25/12/2018 23:23:12 :::