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Bombay High Court

K T Patil College Of B Sc Computer Science ... vs The State Of Maharashtra And Others on 21 December, 2018

Bench: S.S. Shinde, A.M. Dhavale

                                                               wp14302.18.odt
                                           1



           IN     THE HIGH COURT OF JUDICATURE AT BOMBAY

                                BENCH AT AURANGABAD


                       WRIT PETITION NO.14302 OF 2018


 K.T. Patil College of Bsc Computer
 Science, Siddharth Nagar, Osmanabad
                                 ...PETITIONER
        VERSUS

 The State of Maharashtra
 and others.
                                                    ...RESPONDENTS

                         ...
       Mr.Vikas S. Undre Advocate for Petitioner.
       Mrs.Geeta L. Deshpande A.G.P. for Resp. No.1
                         ...

                               CORAM:    S.S. SHINDE AND
                                         A.M. DHAVALE, JJ.

                               DATE :    21ST DECEMBER, 2018

 ORDER        :

1. Not on Board. Taken on Board.

2. Heard. Issue notice to the Respondents, returnable on 8th January, 2019. Learned A.G.P. ::: Uploaded on - 22/12/2018 ::: Downloaded on - 25/12/2018 23:23:12 ::: wp14302.18.odt 2 waives service of notice for Respondent No.1.

3. In addition to usual mode of service, the Petitioner to serve Respondent Nos.2 to 4 by alternate mode of service such as Fax/E-

mail/Courier and file affidavit of service with status report, before next date of hearing.

[A.M. DHAVALE, J.] [S.S. SHINDE, J.] asb/DEC18 ::: Uploaded on - 22/12/2018 ::: Downloaded on - 25/12/2018 23:23:12 :::