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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4)(k) in Rules Regarding Returns of Establishments

(k)Education. - The income from fees from educational institutions-interest on investments for educational purposes, grants from State Government.for educational purposes, grants from local bodies for educational purposes, grant and colleges-Contributions to schools, libraries, museums and menageries-Variations in receipts and expenditure-Causes therefor-Whether compulsory primary education already introduced in any wards-New wards in which introduced-Proportion of expenditure on education to total expenditure-State Government grant for compulsory education-New School buildings constructed-New Schools opened and total number of Schools-Enrolment, average attendance, substitution of trained or untrained teachers-Education of girls and depressed classes-industrial education.