Section 26B(1)(i) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

[Cites 0, Cited by 0] [Section 26B(1)] [Section 26B] [Entire Act]

(i)the Director of Mandis who shall be ex-officio Secretary of the Board (hereinafter in this Chapter referred to as the Member Secretary)

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