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NCT Delhi - Section

Section 55 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

55. Counting to be continuous.

- The presiding officer shall, as far as practicable provide continuously with the counting of votes and shall, during any intervals when the counting has to be suspended, let the ballot papers, packets and other papers relating to the election sealed with his on seal and the seals of such candidates or their agents as any desire to affix their seals and shall cause adequate precautions to be taken for their safe custody.