Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 29 in The State Of Arunachal Pradesh Act, 1986

29. Saving.

- Nothing in this part shall affect the application to the common High Court of any provisions of the Constitutions and this Part shall have effect subject to any provision that may be made on or after the appointed day with respect to the High Court by any Legislative or other authority having power to make such provisions.