Section 2(2) in The West Bengal Motor Vehicles Tax Act, 1979
(2)All other words and expressions used in this Act but not defined shall have the same meanings as in [the Motor Vehicles Act, 1988.] [Words and figures substituted for the words and figures 'the Motor Vehicles Act, 1939.' by W.B. Act 6 of 1992, w.e.f. 25.11.1991.]
