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[Cites 0, Cited by 0] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)Commanding Officers failing to fulfil the conditions mentioned in sub regulation (1) unless such failure is due to death or other circumstances over which they have no control, shall not be entitled to wear the Blue Ensign.