Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 9 in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995 9. [] [* * * *] [by Not. No. F.No. LAD-NRO/GN/2008/10/126204, dated 22.5.2008]
