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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(1)(a) in The Gujarat Housing Board Act, 1961

(a)recurring expenditure not exceeding [fifty thousand rupees] [These words were substituted for the words 'twenty five thousand rupees' by Gujarat 1 of 1973, section 43(1).],