Bombay High Court
Sulochana Balkrishna Kadam vs The Presiding Officer, Cgit 2, Mumbai on 2 February, 2024
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2107 OF 2010
Sulochana Balkrishna Kadam ....PETITIONER
V/S
The Presiding Officer, Cgit 2, Mumbai ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 2nd February, 2024 P.C. :
Due to paucity of time, stand over to 14/03/2024. Interim order, if any, to continue till then.
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