Allahabad High Court
Smt. Pushpa Lata Sharma vs Aligarh Development Authority Aligarh ... on 21 January, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 19 Case :- SECOND APPEAL No. -- 407 of 2002 Petitioner :- Smt. Pushpa Lata Sharma Respondent :- Aligarh Development Authority Aligarh And Another Petitioner Counsel :- Brij Bhushan Paul Respondent Counsel :- Ashutosh SriVastaVa,Gopal Krishna Hon'ble Saniav Misra.J.
Passed over on the illness slip of Sri Ashutosh Srivastava, learned counsel for the respondents. Order Date :- 21.1.2010 Lbm/--