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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(2)(viii) in The Gujarat Technological University Act, 2007

(viii)the diploma, the degree, the certificates and other academic distinctions and titles which may be conferred or granted by the University and withdrawal or cancellations of any such degrees, diplomas, certificates and other academic distinctions and titles and the requirements thereof;