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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Goa - Subsection

Section 139(b) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)where a building worker is required to enter a shaft at an excavation or tunnelling work, safe means of access is provided for such entry;