Supreme Court - Daily Orders
Asia Sugar Industries Pvt. Ltd. vs Assistant Commissioner Income Tax ... on 9 January, 2020
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.11 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.30718/2019
(Arising out of impugned final judgment and order dated 30-09-2019
in ITA No.131/2019 passed by the High Court Of Delhi At New Delhi)
ASIA SUGAR INDUSTRIES PVT. LTD. Petitioner(s)
VERSUS
ASSISTANT COMMISSIONER INCOME TAX (ACIT) Respondent(s)
(FOR ADMISSION and I.R.)
Date : 09-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Kiran Kumar Patra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
List the matter along with Civil Appeal No.284 of 2014 (Arising out of SLP (Civil) No.33478 of 2013) for final disposal in the first week of April, 2020 before the appropriate Bench (MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2020.01.09 18:13:23 IST Reason: