Himachal Pradesh High Court
Jai Dev Malhotra vs . Municipal Corporation Shimla on 30 August, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Jai Dev Malhotra vs. Municipal Corporation Shimla .
CMPMO No.384 of 2022 30.08.2022 Present Mr. N.K.Sood, Senior Advocate with Mr. Aman Sood, Advocate, for the petitioners.
Mr. Abhishek, Advocate vice counsel for respondent No.1.
Mr. Sudhir Bhatnagar and Mr. Narender Guleria, Additional Advocate Generals with Mr. Sunny Dhatwalia, Assistant Advocate General, for respondent No.2. rReply be filed within a period of one week. List on 8.09.2022.
(Sandeep Sharma) Judge 30th August, 2022 (shankar) ::: Downloaded on - 30/08/2022 20:07:17 :::CIS