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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(p) in Birsa Munda Tribal University Act, 2017

(p)"teacher" means a Principal, Professor, Associate Professor. Assistant Professor, or such other person imparting instruction or supervising research in any colleges or institutions and whose appointment has been approved by the University and includes such person appointed on contractual terms on temporary basis or on achoc basis or on need base or otherwise. Visiting Teachers, Emeritus Professors, Consultants, Scholars, Mentors and Advisors;