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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(h) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

(h)"Record of Service" means the Annual Performance Appraisal Reports where the maintenance of such record is prescribed and other relevant service record such as operational fitness certificate, etc.;