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State of Chattisgarh - Section

Section 16 in Chhattisgarh District Mineral Foundation Trust Rules, 2015

16. Meetings of the Managing Committee.

(1)The Meeting of the Managing Committee shall be held at least four times in a financial year and it shall be convened as decided by the Chairperson.
(2)The Quorum for such meeting shall be one third of the total members of the Managing Committee, if quorum for meeting is not fulfilled, then meeting shall be postponed for half an hour and shall be re convened at same place on same day for which condition of quorum shall not be applicable.Chapter-IV State Level Monitoring Committee