Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(e) in Orissa Advocate's Welfare Fund Rules, 1986

(e)It shall act as an Executive Body of the Council in relation to the Welfare Activities of the Council;