Allahabad High Court
Amit Kumar Yadav vs New India Assurance Co. Ltd. And Another on 15 February, 2022
Author: Ajai Tyagi
Bench: Kaushal Jayendra Thaker, Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER No. - 1489 of 2008 Appellant :- Amit Kumar Yadav Respondent :- New India Assurance Co. Ltd. And Another Counsel for Appellant :- Shiv Nath Singh,Mahendra Pratap Singh Counsel for Respondent :- Rakesh Bahadur Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Ajai Tyagi,J.
Call for record and proceedings so as to reach this Court on or before 16.03.2022, List the matter on 23.03.2022.
We record the presence of Shri Rakesh Bahadur, learned counsel for the respondents by virtual mode.
Order Date :- 15.2.2022 PS