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Allahabad High Court

Amit Kumar Yadav vs New India Assurance Co. Ltd. And Another on 15 February, 2022

Author: Ajai Tyagi

Bench: Kaushal Jayendra Thaker, Ajai Tyagi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1489 of 2008
 

 
Appellant :- Amit Kumar Yadav
 
Respondent :- New India Assurance Co. Ltd. And Another
 
Counsel for Appellant :- Shiv Nath Singh,Mahendra Pratap Singh
 
Counsel for Respondent :- Rakesh Bahadur
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Hon'ble Ajai Tyagi,J.

Call for record and proceedings so as to reach this Court on or before 16.03.2022, List the matter on 23.03.2022.

We record the presence of Shri Rakesh Bahadur, learned counsel for the respondents by virtual mode.

Order Date :- 15.2.2022 PS