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State of West Bengal - Section

Section 13 in The West Bengal Motor Vehicles Tax Act, 1979

13. Manner of claiming refund or remission. -

A person claiming to be entitled to a refund or remission of tax under sub-section (3) of section 4 shall, within such time as may be prescribed, make to the Taxing Officer an application in this behalf in writing which shall be accompanied by such documents as may be prescribed.